Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Maharashtra - Subsection Section 38(2)(b) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971 (b)read the relevant entry in the list of voters in full and ask him whether he is the person referred to in that entry.