Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Karnataka High Court

Navanagar Kssidc Ltd vs Managing Director, on 3 January, 2018

         IN THE HIGH COURT OF KARNATAKA
                  DHARWAD BENCH

     DATED THIS THE 03 R D DAY OF JANUARY 2018

                       BEFORE

      THE HON'BLE MRS.JUSTICE K.S.MUDAGAL

 WRIT PETITION Nos.109582-597 of 2016 [GM-KSSIDC]

BETWEEN:

1.   NAVANAGAR KSSIDC LTD PLOT ALLOTTEES
     SANGH (REGD), NAVANAGAR INDUSTRIAL ESTATE,
     BAGALKOT, DIST: BAGALKOT-587101

     BY ITS SECRETARY, SRI SRINATH
     S/O GURUSANGAPPA HORAPYATI,
     AGE: 39 YEARS, OCCU: CABLE OPERATOR
     R/O: WARD NO.I, HOUSE NO.528,
     KILLA HONNYAL GALLI,
     BAGALKOT-587101
     TQ & DIST: BAGALKOT

2.   SRI.SANGAPPA S/O KALLAPPA SORAGANVI
     AGE: 42 YEARS, OCCU: MECHANICAL WORK
     R/O: PLOT NO.23, JAMAKHANDI ROAD,
     MUDHOL, TQ: MUDHOL,
     DIST: BAGALKOT

3.   SRI.YALLAPPA S/O SHIVAPPA KHYADIGERI,
     AGE 48 YEARS,OCC: CONTRACTOR,
     R/O: H.NO 35, ROAD NO.22,
     VIDYAGIRI, BAGALKOT-587101
     TQ & DIST BAGALKOT

4.   SRI SRINATH S/O GURUSANGAPPA HORAPYATI,
     AGE: 39 YEARS, OCCU: CABLE OPERATOR,
     R/O: WARD NO.I, HOUSE NO.528,
     KILLA HONNYAL GALLI,
                            :2:   WP Nos.109582-597/2016



      BAGALKOT-587101
      TQ & DIST BAGALKOT

5.    SRI.YALLAPPA S/O APPANNA KATAGERI,
      AGE: 32 YEARS, OCCU: BUSINESS
      R/O: H NO.551, WARD NO.01, DIV 5,
      KILLA RAGHAVENDRA ROAD,
      BAGALKOT-587101
      TQ & DIST BAGALKOT

6.    SMT ARATI W/O AJAY TELI,
      AGE: 30 YEARS, OCCU: HOUSE HOLD WORK
      R/O: H NO 528, WARD NO 01,
      KILLA GALLI, BAGALKOT-587101
      TQ & DIST BAGALKOT

7.    SRI.NARAYAN S/O VITHAL HAWALDAR,
      AGE: 50 YEARS, OCCU: BUSINESS
      R/O: WARD NO.05,
      SIDDARAMESHWAR NAGAR,
      MUDHOL, TQ: MUDHOL &
      DIST BAGALKOT

8.    NAGARAM S/O CHOGARAM CHOUDHARI,
      AGE: 39 YEARS, OCCU: BUSINESS,
      R/O: PLOT NO.200,
      SECTOR NO 57, NAVANAGAR,
      BAGALKOT-587101
      TQ & DIST BAGALKOT

9.    SRI HANAMANTH S/O SIDDAPPA SUKALI
      AGE: 44 YEARS, OCCU: MECHANICAL WORK
      R/O: CTS NO 2300A/3, JAMAKHANDI ROAD,
      MUDHOL-587313, TQ: MUDHOL,
      & DIST BAGALKOT

10.   SRI.IMTIYAZ S/O KHADARASAB JEERATI,
      AGE: 49 YEARS, OCCU: CONTRACTOR,
      R/O: PLOT NO 02, PENDARI GALLI,
      NEAR PANK MASJID, BAGALKOT-587101
      TQ & DIST: BAGALKOT
                           :3:    WP Nos.109582-597/2016




11.   SRI.VISHWESHWARAYYA
      S/O GURALINGAYYA PATIL,
      AGE: 49 YEARS, OCCU: BUSINESS,
      R/O: V.B. GUDI BUILDING,
      8TH CROSS, VIDYAGIRI,
      BAGALKOT-587101,
      TQ & DIST BAGALKOT

12.   SRI.MAHANTESH S/O GURALINGAPPA RONAD
      AGE: 34 YEARS, OCCU: BUSINESS
      R/O: H NO 165/1, VILLAGE MUCHAKHANDI-587111,
      TQ & DIST: BAGALKOT

13.   SMT SUSHILABAI W/O RATNAPPA RATHOD,
      AGE: 50 YEARS, OCCU: HOUSE HOLD WORK
      R/O: H NO 245, GADDANAKERI L.T,
      BAGALKOT, TQ & DIST: BAGALKOT

14.   SMT ANITA W/O ANAND SARODE,
      AGE: 38 YEARS, OCCU: HOUSE HOLD WORK,
      R/O: PLOT NO 91/B, SECTOR NO 33,
      NAVANAGAR, BAGALKOT-587101
      TQ & DIST: BAGALKOT

15.   SMT.PAVANA W/O PANDURAND KULKARNI,
      AGE: 52 YEARS, OCCU: TAILORING
      R/O: PLOT NO 73/A, SECTOR NO 10,
      NEAR GOVT HOSPITAL, NAVANAGAR,
      BAGALKOT-587101
      TQ & DIST: BAGALKOT

16.  SMT.AJARASULTANA
     W/O MAHAMMAD SHAFIULLA GOVE,
     AGE: 42 YEARS, OCCU: HOUSEHOLD WORK,
     R/O: H NO.130/2L, WARD NO 10, MAHAVEER ROAD,
     NEAR BILAL MASJID, BAGALKOT-587101
     TQ & DIST: BAGALKOT
                                       ... PETITIONERS
(By Sri. J S SHETTY ADV.)
                          :4:    WP Nos.109582-597/2016



AND:

1.   MANAGING DIRECTOR,
     KARNATAKA STATE SMALL INDUSTRIL
     DEVELOPMENT CORPORATION LIMITED.
     ADMINISTRATIVE BUILDING,
     INDUSTRIAL ESTATE, RAJAJINAGAR,
     BENGALURU-560010

2.   DEPUTY GENERAL MANAGER,
     KARNATAKA STATE SMALL INDUSTRIAL
     DEVELOPMENT CORPORATION LIMITED.
     INDUSTRIAL ESTATE,
     GOKUL ROAD, HUBBALLI
     DIST: DHARWAD

3.   ASSISTANT GENERAL MANAGER,
     KARNATAKA STATE SMALL INDUSTRIAL
     DEVELOPMENT CORPORATION LIMITED,
     INDUSTRIAL ESTATE, UDDYAM BAGH,
     BELAGAVI-590010, DIST: BELAGAVI

4.   JOINT DIRECTOR,
     DISTRICT INDUSTRIAL CENTER,
     D.C COMPOUND, NAVANAGAR
     BAGALKOT-587101
     DIST: BAGALKOT

5.   DEPUTY COMMISSIONER,
     BAGALKOT DISTRICT,
     DISTRICT ADMINISTRATIVE BUILDING,
     NAVANAGAR, BAGALKOT-587101
     DIST: BAGALKOT

6.   DEVELOPMENT OFFICDER.
     KARNATAKA INDUSTRIAL AREA
     DEVELOPMENT BOARD,
     KIADB, PLOT NO.7/B3
     B.K. KANGRALI INDUSTRIAL AREA
     P.B. ROAD, BELAGAVI-590010.
                                     ... RESPONDENTS
                           :5:    WP Nos.109582-597/2016



(By SMT.SHARMILA M.PATIL, ADV. FOR R1 TO R3;
     SRI.RAVI V.HOSAMANI, AGA FOR: R4 & R5;
     SRI.P.N.HATTI, ADV. FOR R6)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA, PRAYING TO:

  A.    DIRECT THE FIFTH RESPONDENT TO
       CONSIDER THE REPRESENTATION DATED
       08.02.2016 MADE BY THE PETITIONER NOS.2
       TO 16 AS PER ANNEXURE-J AND ALSO
       DIRECTING THE FIRST RESPONDENT TO
       CONSIDER THE REPRESENTATION DATED
       20.04.2016 MADE BY THE FIRST PETITIONER
       AS PER ANNEXURE-M.

  B. QUASH THE NOTICES DATED:11.04.2016,
     21.04.2016,    21.04.2016,   02.04.2016,
     26.03.2016, VIDE ANNEXURES-K, K1 TO K14
     ISSUED    BY   THIRD   RESPONDENT     TO
     PETITIONER NOs.02 TO 16 RESPECTIVELY.

  C.    FURTHER DIRECTION MAY KINDLY BE
       ISSUED TO THE THIRD RESPONDENT TO
       EXECUTE THE LEASE-CUM-SALE DEED IN
       FAVOUR OF THE PETITIONER NOS.02 TO 16
       IN   RESPECT   OF   THEIR   RESPECTIVE
       INDUSTRIAL PLOTS ALLOTTED IN THEIR
       FAVOUR AND ALSO TO ALLOW THE
       PETITIONER NOs.02 TO 16 TO START THEIR
       INDUSTRIAL ACTIVITIES BY PROVIDING THE
       NECESSARY BASIC NEEDS LIKE POWER
       CONNECTIONS AND LICENSES FROM THE
       COMPETENT AUTHORITIES.

  D.     FURTHER DIRECTION MAY KINDLY BE
       ISSUED TO THE THIRD RESPONDENT TO
       EXECUTE   REGULAR   REGISTERED   SALE
       DEEDS IN FAVOUR OF THE PETITIONER
       NOs.02 TO 16 ON 15.03.2019 IN RESPECT
       OF THEIR INDUSTRIAL PLOTS ALLOTED IN
                               :6:    WP Nos.109582-597/2016



       THEIR FAVOUR i.e., AFTER THE EXPIRY OF
       SIX YEARS LEASE PERIOD FROM THE DATE
       OF PAYMENT OF 10% EMD AMOUNT AS PER
       THE NOTIFICATION DATED:15.03.2013.

       These Writ Petitions coming on for Preliminary Hearing
'B' group, this day the Court made the following:-

                         ORDER

The memo filed by the p etitioners for withd rawal of the petitions is recorded. The Writ Petitions are dismissed as withdrawn.

The Reg istry is directed to return the original documents produced by the petitioners on substitution of Xerox cop ies of the same.

Sd/-

JUDGE RK/-