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[Cites 0, Cited by 0] [Section 411] [Entire Act]

Bengal Presidency - Subsection

Section 411(ii) in Police Regulations, Bengal , 1943

(ii)an Inspector at the headquarters station of every district, and an Inspector or a Sub-Inspector at the headquarters of each subdivision. These officers are styled Court officers, and are assisted by Sub-Inspectors, Assistant Sub-Inspectors and constables according to requirements.