Section 39(3)(c) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

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Union of India - Subsection

Section 39(3)(c) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

(c)After the expiry of the period referred to in clause (a), the family, in receipt of family pension under that clause or clause (b) shall be entitled to family pension at the rate admissible under sub-regulation (1)

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Union of India - Subsection

Section 39(3)(c) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995