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State of Jharkhand - Section

Section 280 in Bihar Education Code, 1961

280. Transfer Certificate from unrecognised schools.

- Transfer certificates from schools not recognised by the Department must not be accepted unless countersigned either (i) by the District Education Officer of the district in which such schools are situated in the case of unrecognised secondary schools or (ii) by the Sub-divisional Education Officer of the subdivision in which such schools are situated in the case of other unrecognised schools.Note. - High schools recognised by Universities in other States may be treated as recognised schools.