Section 1 in The Jai Narain Vyas University Jodhpur Act, 1962
1. Short title and commencement.
(1)This Act may be called the [Jai Narain Vyas] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992 in place of 'Jodhpur'.] University, Jodhpur Act, 1962.(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
