Delhi High Court - Orders
Rehau Polymers Pvt Ltd vs Mantralaya Impex Pvt Ltd & Ors on 27 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 30/2020, CM APPL. 1695/2020
REHAU POLYMERS PVT LTD ..... Appellant
Through:
versus
MANTRALAYA IMPEX PVT LTD & ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 27.09.2023
List on 07.02.2024.
JASMEET SINGH, J
SEPTEMBER 27, 2023/DM
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