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State of Haryana - Section

Section 18 in Haryana School Teachers Selection Board Act, 2011

18. Delegation.

- The Board may, by regulations made under section 20, delegate to Chairman or any of its members or officers, its power of general superintendence and direction over the business transacted by or in the Board including the powers with regard to the expenditure incurred in connection with the maintenance of the office and internal administration of the Board.