Delhi High Court - Orders
Oppo Mobiles India Private Limited vs Union Of India & Anr on 10 March, 2026
$~60 to 73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 334/2023
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Ms. Bakshi Vinita, SPC for R-1
Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
61
+ W.P.(C) 7594/2023
OPPO MOBILES INDIA PRIVATE LIMITED
.....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Ms. Bakshi Vinita, SPC for R-1
Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
62
+ W.P.(C) 17231/2024
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Ms. Vandana Sachdeva, Mr. Sumit
Choudhary and Mr. Ankit Choudhary,
Advs.
Mr. Shlok Chandra, SSC, Ms. Naincy
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:16:31
Jain and Ms. Madhavi Shukla, JSCs
63
+ W.P.(C) 17232/2024
OPPO MOBILES INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Kamal Sawhney, Mr. Nikhil
Agarwal and Mr. Nishank Vashistha,
Advs.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Ms. Vandana Sachdeva, Mr. Sumit
Choudhary and Mr. Ankit Choudhary,
Advs.
Mr. Shlok Chandra, SSC, Ms. Naincy
Jain and Ms. Madhavi Shukla, JSCs
64
+ W.P.(C) 15948/2023
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondent
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
65
+ W.P.(C) 15958/2023
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:16:31
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
66
+ W.P.(C) 15972/2023
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
67
+ W.P.(C) 13544/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
68
+ W.P.(C) 13545/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:16:31
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
69
+ W.P.(C) 13546/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
70
+ W.P.(C) 13547/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
71
+ W.P.(C) 13564/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:16:31
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
72
+ W.P.(C) 14897/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
73
+ W.P.(C) 14899/2024
M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
PVT. LTD. .....Petitioner
Through: Mr. Arvind Datar and Mr. Tarun
Gulati, Sr. Adv. with Mr. Kishore
Kunal, Ms. Ankita Prakash and Mr.
Anuj Kumar, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-2, DELHI & ANR. .....Respondents
Through: Mr. Indruj Singh Rai SSC, Mr.
Sanjeev Menon, Mr. Rahul Singh JSC
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:16:31
ORDER
% 10.03.2026
1. The matter could not be called out/taken for consideration till rising of the Court and is therefore adjourned.
2. List this case on 28.07.2026.
DINESH MEHTA, J VINOD KUMAR, J MARCH 10, 2026/dd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:16:31