Himachal Pradesh High Court
Rajneesh Kumar & Anr vs Ved Prakash on 10 July, 2020
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Review Petition No. 5 of 2020
.
Date of decision: 10.07.2020
Rajneesh Kumar & Anr.
.....Petitioners/Plaintiff/Non-Counter Claimant.
Versus
Ved Prakash .....Respondent
Coram
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
No.
Whether approved for reporting?1
For the Petitioners: Mr. Sanjeev Bhushan, Sr. Advocate with
Mr. Rajesh Kumar, Advocate.
For the Respondent: Nemo.
Tarlok Singh Chauhan, Judge (Oral)
There is no error apparent on the face of the record.
Consequently, the review petition is dismissed.
10th July, 2020 (Tarlok Singh Chauhan)
(sanjeev) Judge
1
Whether the reporters of the local papers may be allowed to see the Judgment?Yes ::: Downloaded on - 13/07/2020 20:21:44 :::HCHP