Himachal Pradesh High Court
Pal Singh vs . State Of H.P. & Ors. on 23 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Pal Singh vs. State of H.P. & Ors.
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CWP No. 3220 of 2023.
23.06.2023 Present: Mr. Umesh Kanwar, Advocate, for the petitioner.
Mr. Ramakant Sharma, Addl. A.G., Ms. Sharmila Patial, Additional A.G., Ms. Priyanka Chauhan, Deputy A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State. r List on 27th June, 2023, when the record of D.O. Note No. 28985 dated 6th April, 2023, be produced before this Court for our perusal.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge.
23rd June, 2023.
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