Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Pal Singh vs . State Of H.P. & Ors. on 23 June, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Pal Singh vs. State of H.P. & Ors.

.

CWP No. 3220 of 2023.

23.06.2023 Present: Mr. Umesh Kanwar, Advocate, for the petitioner.

Mr. Ramakant Sharma, Addl. A.G., Ms. Sharmila Patial, Additional A.G., Ms. Priyanka Chauhan, Deputy A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents-State. r List on 27th June, 2023, when the record of D.O. Note No. 28985 dated 6th April, 2023, be produced before this Court for our perusal.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge.

23rd June, 2023.

(jai) ::: Downloaded on - 23/06/2023 20:36:53 :::CIS