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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

NCT Delhi - Subsection

Section 40(1)(b) in The Delhi Lands Reforms Act, 1954

(b)for lands for the time being vested in a Gaon Sabha or local authority or in Government: [Substituted by Act 38 of 1965, section 6 for "section 40" ]