Patna High Court - Orders
M/S Cj Darcl Logistics Limited vs Shree Mahaveer Distributor And Caterer on 27 September, 2024
Author: Chief Justice
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE AT PATNA
REQUEST CASE No.103 of 2023
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M/S CJ DARCL Logistics Limited
... ... Petitioner/s
Versus
Shree Mahaveer Distributor and Caterer
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shama Sinha, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
ORAL ORDER
3 27-09-2024Issue fresh notice to the sole respondent under both processes, i.e., ordinary as well as registered post with A.D., on his correct and present address for which necessary requisites must be filed within a period of two weeks after Durga Puja vacations.
Post after service of notice.
(K. Vinod Chandran, CJ) aditya/-
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