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Patna High Court - Orders

M/S Cj Darcl Logistics Limited vs Shree Mahaveer Distributor And Caterer on 27 September, 2024

Author: Chief Justice

Bench: Chief Justice

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  REQUEST CASE No.103 of 2023
                  ======================================================
                  M/S CJ DARCL Logistics Limited

                                                                            ... ... Petitioner/s
                                                    Versus
                  Shree Mahaveer Distributor and Caterer

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr. Shama Sinha, Advocate
                  For the Respondent/s   :      Mr.
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                                        ORAL ORDER

3    27-09-2024

Issue fresh notice to the sole respondent under both processes, i.e., ordinary as well as registered post with A.D., on his correct and present address for which necessary requisites must be filed within a period of two weeks after Durga Puja vacations.

Post after service of notice.

(K. Vinod Chandran, CJ) aditya/-

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