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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(1)(iii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(iii)[* * * *] [Sub clause (iii) was deleted by Maharashtra 21 of 1994 Section 68(a)(iii)]