Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Tamilnadu - Subsection Section 145(c) in Tamil Nadu State Housing Board Act, 1961 (c)if his address elsewhere is known, by forwarding document to him by registered post under cover bearing the said address; or
