Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(1) in Tamil Nadu Agriculturists Relief Act, 1938 (1)[* * *] [This clause was omitted by section 7(ii) of the Tamil Nadu Agriculturists Relief (Amend.) Act, 1972 (Tamil Nadu Act 8 of 1973)]
