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Delhi High Court - Orders

Mep Chennai Bypass Toll Road Pvt Ltd vs National Highways Authority Of India & ... on 19 February, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~85 & 86
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 56/2025 & I.A. 2728/2025, I.A. 2731/2025
                                                MEP CHENNAI BYPASS TOLL ROAD PVT LTD. .....Petitioner
                                                                                      Through:                 Mr. Sukant Vikram and Ms. Snigdha
                                                                                                               Singh, Advocates.
                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
                                                                                     .....Respondents
                                                             Through:

                                    +           O.M.P. (COMM) 57/2025 & I.A. 2732/2025, I.A. 2735/2025
                                                MEP CHENNAI BYPASS TOLL ROAD PVT LTD                                                  .....Petitioner
                                                                                      Through:                 Mr. Sukant Vikram and Ms. Snigdha
                                                                                                               Singh, Advocates.
                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
                                                                                     .....Respondents
                                                             Through:
                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 19.02.2025

1. A request for adjournment has been made on behalf of the Petitioner. Notice has yet not been issued in the present matters.

2. List on 18.03.2025 in the supplementary list.

SUBRAMONIUM PRASAD, J FEBRUARY 19, 2025 S. Zakir This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2025 at 23:50:35