Section 119 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
119. Disposal of Unserviceable clothing.
- Once a month, all clothings considered unserviceable shall be brought before the Superintendent, declared useless by him, and written off the accounts, under his initial. Such portions as may be useful for repairing other clothing should be set aside for this purpose and not returned to store; the remainder should be cut into small pieces to be sold to paper manufacturers.
