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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(24) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(24)"Regulatory Authority" means the Authority established under section 32 of the Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016; (Act No.3 of 2016).