Section 3(4)(b) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(b)before the first day of July, 1951 but after the last day of February, 1951 pay the amount in three equal instalments that is to say

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