Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] NCT Delhi - Subsection Section 45(a) in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 (a)no damage or deterioration to the property handed over in terms of the agreement under these regulations is caused;
