Supreme Court - Daily Orders
Union Of India vs Chemical And Petrochemicals ... on 6 September, 2023
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ITEM NO.22 COURT NO.3 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29208/2023
(Arising out of impugned final judgment and order dated 19-12-2022
in ADA No. 51668/2022 passed by the Custom Excise Service Tax
Appellate Tribunal)
UNION OF INDIA Petitioner(s)
VERSUS
CHEMICAL AND PETROCHEMICALS MANUFACTURERS
ASSOCIATION (CPMA) & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.170506/2023-CONDONATION OF DELAY
IN FILING and IA No.170507/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 06-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. N. Venkatraman, A.S.G.(N/P)
Mr. Mukesh Kumar Maroria, AOR
Mr. Sanjay Kumar Tyagi, Adv.
Mr. Adit Khorana, Adv.
Mr. V V V Pattabhai Ram, Adv.
Mr. V. C. Bharathi, Adv.
Mr. Amaan Shreyas, Adv.
Mr. Vikash Singh, Adv.
Ms. Yashaswini Chauhan, Adv.
For Respondent(s) Mr. Mukul Rohtagi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Reena Khair, Adv.
Mr. Vishal Agarwal, Adv.
Mr. Rajesh Sharma, Adv.
Signature Not Verified
Ms. Tuhina Srivastav, Adv.
Mr. Nikhil Sharma, Adv.
Digitally signed by
SWETA BALODI
Date: 2023.09.12
18:33:57 IST
Reason: Ms. Sayaree Basu Malik, Adv.
Mr. Abhinabh Garg, Adv.
Ms. Rita Jha, AOR
Mr. Kumar Vikramaditya, Adv.
Mr. Subodh Kumar Jha, Adv.
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Mr. Pranav Kumar Jha, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of learned Additional Solicitor General, who is not able to appear before this Court today, the matter is adjourned for two weeks.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR