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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(1)There shall be a Board of Management of the university which shall be the principal executive body of the university. The Chancellor shall, as soon as the Vice-chancellor is appointed, take action to constitute such Board in accordance with the provisions of this Act.