Rajasthan High Court - Jodhpur
Girdhari Lal vs Alok on 21 July, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 238/2020 Girdhari Lal
----Petitioner Versus Alok & Ors.
----Respondents For Petitioner(s) : Mr. Tanwar Singh Rathore JUSTICE DINESH MEHTA Order 21/07/2020 Issue notice to the respondents, returnable within six weeks.
(DINESH MEHTA),J 34-Ramesh/-
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