Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Girdhari Lal vs Alok on 21 July, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 238/2020 Girdhari Lal

----Petitioner Versus Alok & Ors.

----Respondents For Petitioner(s) : Mr. Tanwar Singh Rathore JUSTICE DINESH MEHTA Order 21/07/2020 Issue notice to the respondents, returnable within six weeks.

(DINESH MEHTA),J 34-Ramesh/-

(Downloaded on 21/07/2020 at 08:33:25 PM)

Powered by TCPDF (www.tcpdf.org)