Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(b) in The Assam Cinemas (Regulation) Rules, 1960

(b)No part of the auditorium shall provide accommodation exclusive of passage, at a higher scale than 20 persons per 100 square feet.