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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2) in The Sikh Gurdwaras Board Election Rules, 1959

(2)After such returns have been received from all the returning officers, the [Chief Commissioner, Gurudwara Elections] [The words 'State Government' substituted by Central Government Notification dated 26.7.1978.] shall publish the names of the persons so elected in the Official Gazette [of the State or States concerned] [Inserted vide MOH Notification No. G.S.R. 376(E), dated 23.8.1996.].