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[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Rajasthan - Subsection

Section 127(2)(iv) in Rajasthan Civil Services (Pension) Rules, 1996

(iv)A report of the Director, Pension Department concerned as to whether an award is admissible under the rules and if so of what amount.