Section 11 in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005
11. Maintenance of Register of Land Structure Allotted.
(1)Secretary of the Market Committee shall maintain a register of land and structure vested in or belonging to the Board in the from appended to these rules.(2)Managing Director shall get maintained a register of land and structure vested in or belonging to the Board in the form appended to these rules.
