Delhi High Court - Orders
Dr Mili Rohilla & Ors vs University Of Delhi & Ors on 30 July, 2020
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
SINDHU KRISHNAKUMAR
31.07.2020 15:22
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4754/2020 & CM APPLs. 17158-59/2020
DR MILI ROHILLA & ORS. ..... Petitioners
Through: Mr. Yatharth Rohilla, Advocate.
(M:9999666038)
versus
UNIVERSITY OF DELHI & ORS. ..... Respondents
Through: Mr. Mohinder Rupal, Advocate.
(M:9811316090)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 30.07.2020
1. This hearing has been done by video conferencing.
2. The Petitioners in the present case who are Doctors seek issuance of their degree certificates. A similar issue has been raised in W.P.(C) 4444/2020 titled Dr. Akshita Khosla & Ors. v. University Of Delhi & Ors. which is listed on 4th August, 2020.
3. List along with W.P.(C) 4444/2020 on 4th August, 2020 PRATHIBA M. SINGH, J.
JULY 30, 2020 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:31.07.2020 11:43