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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(b)the Secretary to the Government of India in charge of the Department of Family Welfare, who shall be the Vice- Chairman, ex- officio;