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State of Rajasthan - Section

Section 35 in The Rajasthan Boilers Rules, 1954

35. Provisional orders to be issued after hydraulic test.

- Provisional orders should be issued in every case of registration after hydraulic test of boiler if the inspector is satisfied.The steam test may be witnessed at any convenient time within the period of the provisional order after which, if test was satisfactory, the certificate under Section 7(6) is to be issued.