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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(7)(c) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(c)sufficient skilled staff, including those at the lower levels with adequate qualifications and experience and basic computer awareness, in order to discharge technical / commercial transactions smoothly.