Himachal Pradesh High Court
State Of H.P vs . Nikku Ram & Anr. on 27 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
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State of H.P vs. Nikku Ram & anr. alongwith connected matter.
Cr. Appeal No.202/2021 a/w Cr. R. No.256/2019 A 27.4.2022 Present: Mr. Shiv Pal Manhans, Addl. Advocate General, Mr. Yudhbir Singh Thakur and Mr. Bhupinder Singh Thakur, Dy. Advocates General, for the appellant in Cr. Appeal No.202/2021 and for the respondent in Cr. R. No.256/2019.
Mr. S.C. Sharma, Sr. Advocate with Mr. Arvind Negi, Advocate for the respondents in Cr. Appeal No.202/2021 and for the petitioner in Cr. Revision No.256/2019.
List as per its own turn.
( Chander Bhusan Barowalia ) Judge 27th April, 2022 (CS) ::: Downloaded on - 27/04/2022 20:09:45 :::CIS