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State of Bihar - Section

Section 15 in Bihar Block Minority Welfare Officers Cadre Rules, 2018

15. Repeal and Saving.

(1)Any resolution /regulation/order in respect of this cadre, issued time to time in past is hereby repealed.
(2)Not withstanding of such repeal any act done or any action taken in exercise of the powers conferred by such previously issued Resolution/ Rules/Order etc. shall be deemed to be done or taken under these rules as if these rules were in force on the date on which such act was done or such action was taken.