Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11]

Supreme Court - Daily Orders

Cit Bangalore vs M/S Brigade Enterprises P. Ltd on 23 January, 2014

Ê
                          IN THE SUPREME COURT OF INDIA

                          CIVIL APPELLATE JURISDICTION


                          REVIEW PETITION (C) NO. 2999 OF 2013
                                      IN
                 SPECIAL LEAVE PETITION (C) NO. 18095 OF 2013




      C.I.T. BANGALORE & ANR.                             PETITIONER(s)


                            VERSUS



      M/S BRIGADE ENTERPRISES PVT. LTD                    RESPONDENT(s)




                                  O   R   D   E   R


                 Delay condoned.
                 By this petition, the petitioners seek review of the order
      dated May 6, 2013.
                 We have carefully considered the Review Petition and the
      available material. No ground is made out for review of the said
      order.
                 Review Petition is, accordingly, dismissed.




                                                      ............................J.
                        (R.M. LODHA)




                                          ...........................J.
      NEW DELHI;                  (KURIAN JOSEPH)
      JANUARY 23, 2014.




CHAMBER MATTER                                               SECTION IIIA


            S U P R E M E     C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS

REVIEW PETITION (C) NO(s). 2999 OF 2013 IN SLP(C) 18095/2013

CIT BANGALORE & ANR                                       Petitioner(s)
                   VERSUS

M/S BRIGADE ENTERPRISES P. LTD                      Respondent(s)

(With appln(s) for c/delay in filing review petition and office report )


Date: 23/01/2014    This Petition was circulated today.


CORAM :
          HON’BLE MR. JUSTICE R.M. LODHA
          HON’BLE MR. JUSTICE KURIAN JOSEPH



By Circulation

             UPON perusing papers the Court made the following
                                 O R D E R

Review Petition is dismissed in terms of signed order.





|(Pardeep Kumar)                          | |(Renu Diwan)                  |
|AR-cum-PS                                | |Court Master                  |


[SIGNED ORDER IS PLACED ON THE FILE]