Supreme Court - Daily Orders
Cit Bangalore vs M/S Brigade Enterprises P. Ltd on 23 January, 2014
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 2999 OF 2013
IN
SPECIAL LEAVE PETITION (C) NO. 18095 OF 2013
C.I.T. BANGALORE & ANR. PETITIONER(s)
VERSUS
M/S BRIGADE ENTERPRISES PVT. LTD RESPONDENT(s)
O R D E R
Delay condoned.
By this petition, the petitioners seek review of the order
dated May 6, 2013.
We have carefully considered the Review Petition and the
available material. No ground is made out for review of the said
order.
Review Petition is, accordingly, dismissed.
............................J.
(R.M. LODHA)
...........................J.
NEW DELHI; (KURIAN JOSEPH)
JANUARY 23, 2014.
CHAMBER MATTER SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s). 2999 OF 2013 IN SLP(C) 18095/2013
CIT BANGALORE & ANR Petitioner(s)
VERSUS
M/S BRIGADE ENTERPRISES P. LTD Respondent(s)
(With appln(s) for c/delay in filing review petition and office report )
Date: 23/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
By Circulation
UPON perusing papers the Court made the following
O R D E R
Review Petition is dismissed in terms of signed order.
|(Pardeep Kumar) | |(Renu Diwan) | |AR-cum-PS | |Court Master |
[SIGNED ORDER IS PLACED ON THE FILE]