Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] NCT Delhi - Subsection Section 15(3) in The Delhi Narcotic Drugs Rules, 1985 (3)The provisions of sub-rules (2), (3), (4), (5) and (6) of Rule 14 shall apply in case of the licensed chemists also.
