Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 31 in Bihar School Examination Board Act, 2019 31. Administrative and financial powers of In-charge officer of the regional offices. - The administrative and financial powers of the In-charge officer of regional office shall be as per Appendix-1.Chapter - VI Miscellaneous
