Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 14 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

14. Appeal against rejection of application for assistance.

- Appeal against rejection of application for assistance by officers shall be made to the Board within 30 days of receipt of orders communicating rejection of application and the Board shall dispose of the such appeals with in a period of 3 months of receipt.