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State of Rajasthan - Section

Section 27 in Rajasthan Registration Rules, 1955 Volume II

27. Free access to office record for Deputy Inspector General.

- Registering officers shall allow the inspecting officers free access to all registers and papers in their offices, and shall give them all information which they may require and afford them every facility for the due performance of their duties. Inspecting officers should report any case in which this rule is not observed.