Section 2 in The Orissa Industrial Housing Rules, 1969
2. Definitions.
- In these rules unless there is anything repugnant to the subject or context-(a)"Act" means the Orissa Industrial Housing Act, 1966;(b)"agreement" means an agreement in Form 'C' appended to these rules;(c)"Chairman" means the Chairman of the Advisory Committee;(d)"Form" means a form appended to these rules;(e)"member" means a member of the Advisory Committee;(f)all other words and expressions used but not defined herein shall have the meaning as respectively assigned to them in the Act.
