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Gauhati High Court

M/S Dayal Constructions Represented By ... vs Smti Ranju Agarwal on 4 April, 2019

Author: A.S. Bopanna

Bench: Chief Justice, Arup Kumar Goswami

                                                                  Page No.# 1/2

GAHC010128572018




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA 188/2018

         1:M/S DAYAL CONSTRUCTIONS REPRESENTED BY SRI RAJENDRA
         PRASAD CHOUDHURY, HAVING OFFICE AT C/O M/S DAYAL ENTERPRISES,
         T.ROAD (MAKUM ROAD), NEAR TOKRIGOLA, P.O., P.S. AND DIST.
         TINSUKIA, ASSAM, PIN 786125

         2: SRI RAJENDRA PRASAD CHOUDHURY
         LT. SATYANARAYAN CHOUDHURY
         R/O CHALIHANAGAR NEAR TINSUKIA DEVELOPMENT OFFICE
         P.O. P.S. AND DIST. TINSUKIA ASSAM. HAVING OFFICE ADDRESS AT C/O
         M/S DAYAL ENTERPRISES A.T. ROAD (MAKUM ROAD) NEAR TOKRIGOLA
         P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 786125

         3: SHRI RAVI CHOUDHURY
         S/O SHRI RAJENDRA PRASAD CHOUDHURY
         R/O CHALIHA NAGAR NEAR TDA OFFICE P.O.
         P.S. AND DIST. TINSUKIA ASSAM.

         4: SRI VISHAL CHOUDHURY
         S/O SHRI RAJENDRA PRASAD CHOUDHURY
         R/O CHALIHA NAGAR NEAR TDA OFFICE P.O.
         P.S. DIST. DIST. TINSUKIA ASSAM.

         5: SRI SASHI CHOUDHURY
         S/O SHRI RAJENDRA PRASAD CHOUDHURY
         R/O SHAKSHI MOTORS CHIRWAPATTY ROAD
         P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 786125

         6: SMTI. SAPNA GARODIA
         W/O SRI SANJAY GARODIA
         C/O GARODIA AUTOMOBILE MORAN TOWN
         P.O. MORAN DIST. SIBSAGAR ASSAM PIN 78564
                   VERSUS
         1:SMTI RANJU AGARWAL
         W/O SRI RAM PRAKASH AGARWAL (JINDAL), R/O CHIRWAPATTY ROAD,
         NEAR DEVI MANDIR, P.O. , P.S. AND DIST. TINSUKIA, ASSAM.
                                                                                         Page No.# 2/2

                 2:SRI RAM PRAKASH AGARWAL (JINDAL)
                 S/O LT. HANUMAN PRASADD AGARWAL
                 R/O CHIRWAPATTY ROAD NEAR DEVI MANDIR
                 P.O. P.S. AND DIST. TINSUKIA ASSAM.

                 3:THE STATE OF ASSAM REPRESENTED BY THE SECY. TO THE GOVT. OF
                 ASSAM TOWN AND COUNTRY PLANNING DEPTT. DISPUR GUWAHATI
                 781006

                 4:THE DIRECTOR MUNICIPAL ADMINISTRATION
                 ASSAM DISPUR GUWAHATI 781006

                 5:THE DEPUTY COMMISSIONER
                 TINSUKIA DIST. TINSUKIA ASSAM.

                 6:THE DIST. DEVELOPMENT COMMISSIONER
                 TINSUKIA DIST. TINSUKIA ASSAM.

                 7:THE CHAIRPERSON
                 TINSUKIA MUNICIPAL BOARD
                 P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 78612

Advocate for the Petitioner       : MR D K MISHRA
Advocate for the Respondent : GA, ASSAM

                                       BEFORE
                            HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
                                                ORDER

Date : 04-04-2019 (A.S. Bopanna, CJ) Heard Mr. D.K. Mishra, learned senior counsel for the appellants. Also heard Mr. B. Dutta, learned counsel, appearing for the respondent Nos.1 & 2.

List for hearing on 9th April, 2019.

                                         Sd/-                            Sd/-
                                       JUDGE                         CHIEF JUSTICE

M. Sharma




Comparing Assistant