Gauhati High Court
M/S Dayal Constructions Represented By ... vs Smti Ranju Agarwal on 4 April, 2019
Author: A.S. Bopanna
Bench: Chief Justice, Arup Kumar Goswami
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GAHC010128572018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 188/2018
1:M/S DAYAL CONSTRUCTIONS REPRESENTED BY SRI RAJENDRA
PRASAD CHOUDHURY, HAVING OFFICE AT C/O M/S DAYAL ENTERPRISES,
T.ROAD (MAKUM ROAD), NEAR TOKRIGOLA, P.O., P.S. AND DIST.
TINSUKIA, ASSAM, PIN 786125
2: SRI RAJENDRA PRASAD CHOUDHURY
LT. SATYANARAYAN CHOUDHURY
R/O CHALIHANAGAR NEAR TINSUKIA DEVELOPMENT OFFICE
P.O. P.S. AND DIST. TINSUKIA ASSAM. HAVING OFFICE ADDRESS AT C/O
M/S DAYAL ENTERPRISES A.T. ROAD (MAKUM ROAD) NEAR TOKRIGOLA
P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 786125
3: SHRI RAVI CHOUDHURY
S/O SHRI RAJENDRA PRASAD CHOUDHURY
R/O CHALIHA NAGAR NEAR TDA OFFICE P.O.
P.S. AND DIST. TINSUKIA ASSAM.
4: SRI VISHAL CHOUDHURY
S/O SHRI RAJENDRA PRASAD CHOUDHURY
R/O CHALIHA NAGAR NEAR TDA OFFICE P.O.
P.S. DIST. DIST. TINSUKIA ASSAM.
5: SRI SASHI CHOUDHURY
S/O SHRI RAJENDRA PRASAD CHOUDHURY
R/O SHAKSHI MOTORS CHIRWAPATTY ROAD
P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 786125
6: SMTI. SAPNA GARODIA
W/O SRI SANJAY GARODIA
C/O GARODIA AUTOMOBILE MORAN TOWN
P.O. MORAN DIST. SIBSAGAR ASSAM PIN 78564
VERSUS
1:SMTI RANJU AGARWAL
W/O SRI RAM PRAKASH AGARWAL (JINDAL), R/O CHIRWAPATTY ROAD,
NEAR DEVI MANDIR, P.O. , P.S. AND DIST. TINSUKIA, ASSAM.
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2:SRI RAM PRAKASH AGARWAL (JINDAL)
S/O LT. HANUMAN PRASADD AGARWAL
R/O CHIRWAPATTY ROAD NEAR DEVI MANDIR
P.O. P.S. AND DIST. TINSUKIA ASSAM.
3:THE STATE OF ASSAM REPRESENTED BY THE SECY. TO THE GOVT. OF
ASSAM TOWN AND COUNTRY PLANNING DEPTT. DISPUR GUWAHATI
781006
4:THE DIRECTOR MUNICIPAL ADMINISTRATION
ASSAM DISPUR GUWAHATI 781006
5:THE DEPUTY COMMISSIONER
TINSUKIA DIST. TINSUKIA ASSAM.
6:THE DIST. DEVELOPMENT COMMISSIONER
TINSUKIA DIST. TINSUKIA ASSAM.
7:THE CHAIRPERSON
TINSUKIA MUNICIPAL BOARD
P.O. P.S. AND DIST. TINSUKIA ASSAM PIN 78612
Advocate for the Petitioner : MR D K MISHRA
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 04-04-2019 (A.S. Bopanna, CJ) Heard Mr. D.K. Mishra, learned senior counsel for the appellants. Also heard Mr. B. Dutta, learned counsel, appearing for the respondent Nos.1 & 2.
List for hearing on 9th April, 2019.
Sd/- Sd/-
JUDGE CHIEF JUSTICE
M. Sharma
Comparing Assistant