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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(2) in Karnataka Janapada Vishwavidyalaya Act, 2011

(2)The Government shall constitute a Search Committee consisting of four persons of whom one shall be nominated by the Chancellor, one by Government, one by the University Grants commission and one by the Syndicate. The Government shall appoint one among the four members as to function as the Chairman of the Committee. The Secretary to Government, in charge of the Higher Education Department, or his nominee not below the rank of the Deputy Secretary to Government shall be the convener of the Search Committee.