Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17CA(4)] [Section 17CA] [Entire Act] Union of India - Subsection Section 17CA(4)(c) in Income Tax Rules, 1962 (c)from a Government company as defined in clause (45) of section 2 of the Companies Act, 2013 (18 of 2013); and