Gauhati High Court
State Of Meghalaya And Anr vs Cmj Foundation And 3 Ors on 8 January, 2019
Author: A.S. Bopanna
Bench: A.S. Bopanna, Arup Kumar Goswami
Page No.# 1/2
GAHC010210012018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 266/2018
1:STATE OF MEGHALAYA AND ANR
THROUGH ITS CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG,
793001
2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
EDUCATION DEPARTMENT
SHILLONG - 79300
VERSUS
1:CMJ FOUNDATION AND 3 ORS
THROUGH ITS TRUSTEES INDU RANI JHA, REGD. OFFICE - MODRINA
MANSION, LAITUMKHRAH, SHILLONG - 793003 (MEGHALAYA)
2:CMJ UNIVERSITY
THROUGH ITS DEPUTY REGISTRAR
PREM LAL RAI
MODRINA MANSION
LAITUMKHRAH
SHILLONG - 793003 (MEGHALAYA)
3:MRS INDU RANI JHA
CMJ FOUNDATION
MODRINA MANSION
LAITUMKHRAH
SHILLONG - 793003 (MEGHALAYA)
4:VISITOR
THROUGH THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF MEGHALAYA
GOVERNOR'S SECRETARIAT
RAJ BHAWAN
SHILLONG - 79300
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Advocate for the Petitioner : MR. P NONGBRI
Advocate for the Respondent : MR. S P SHARMA
BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 08-01-2019 (A.S. BOPANNA, C.J.) None for the appellants. Heard Mr. Aman Preet Singh Rahi, learned counsel for the respondents.
Learned counsel for the appellants has some difficulty in proceeding with the matter today as Mr. N. Dutta, learned senior counsel appearing in the matter is unwell.
Though the learned counsel for the respondents is present, the matter cannot be taken up today.
Hence, list on 30.1.2019.
JUDGE CHIEF JUSTICE Comparing Assistant