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Gauhati High Court

State Of Meghalaya And Anr vs Cmj Foundation And 3 Ors on 8 January, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Arup Kumar Goswami

                                                                Page No.# 1/2

GAHC010210012018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WA 266/2018

         1:STATE OF MEGHALAYA AND ANR
         THROUGH ITS CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG,
         793001

         2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
          EDUCATION DEPARTMENT
          SHILLONG - 79300

         VERSUS

         1:CMJ FOUNDATION AND 3 ORS
         THROUGH ITS TRUSTEES INDU RANI JHA, REGD. OFFICE - MODRINA
         MANSION, LAITUMKHRAH, SHILLONG - 793003 (MEGHALAYA)

         2:CMJ UNIVERSITY
         THROUGH ITS DEPUTY REGISTRAR
          PREM LAL RAI
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         3:MRS INDU RANI JHA
          CMJ FOUNDATION
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         4:VISITOR
         THROUGH THE PRINCIPAL SECRETARY
         TO THE GOVERNMENT OF MEGHALAYA
          GOVERNOR'S SECRETARIAT
          RAJ BHAWAN
          SHILLONG - 79300
                                                                                   Page No.# 2/2

Advocate for the Petitioner    : MR. P NONGBRI

Advocate for the Respondent : MR. S P SHARMA

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 08-01-2019 (A.S. BOPANNA, C.J.) None for the appellants. Heard Mr. Aman Preet Singh Rahi, learned counsel for the respondents.

Learned counsel for the appellants has some difficulty in proceeding with the matter today as Mr. N. Dutta, learned senior counsel appearing in the matter is unwell.

Though the learned counsel for the respondents is present, the matter cannot be taken up today.

Hence, list on 30.1.2019.

                              JUDGE                      CHIEF JUSTICE


Comparing Assistant