Section 4 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
4. Removal of certain prisoners to Special Prison or Prisons where habitual offenders are confined.
- If in the opinion of the Superintendent any prisoner is of so desperate and vicious a character as to exercise an evil influence on other, prisoners the Superintendent shall refer the cases of removal of such prisoners to the Inspector General for his orders.
