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[Cites 0, Cited by 0] [Section 229(1)] [Section 229] [Entire Act]

State of Meghalaya - Subsection

Section 229(1)(h) in Meghalaya Municipal Act, 1973

(h)as a yard or depot for hay, straw, bamboo, thatching gram, jute or other dangerously inflammable material for the purpose of any trade;