(3)The Executive Engineer may refuse to sanction a supply of water for the cultivation of sugarcane to any land within a distance of [10] [Substituted by G. N. of 14.10.1959.] feet from the boundary of any road, cart-track, open drain or well, if such supply would, in his opinion interfere with the use of, or cause damage to such road, cart-track, drain or well.
