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State of Madhya Pradesh - Section

Section 80 in The M.P. Bhumi Vikas Rules, 1984

80. [ Provision of Lifts. [Substituted by Notification No. F. 23 (107)-95-XXXII(1), dated 7th April, 2000.]

- Provision for lifts shall be made for building more than 12.5 metres in height. Planning and designing of lifts shall be done in accordance with the provision given in Part VIII Building Services Section 5. Installation of lifts and Escalators, of the Code as revised from time to time.]
(vii)Parking Space