Madhya Pradesh High Court
Amit Mehra vs Shri Manohar Verma on 9 October, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated :09/10/2023 Due to paucity of time, following matters are adjourned as under:
Serial Numbers Next date of listing 41, 44 to 46, 51, 52, 58, 59, 61, 63, 65, 67, 68 70, 72 to 85, 87, 90 to List after four weeks. 95, 97, 98, 100, 106 to 142, 144 to 148, 151, 152, 153, 155 to 159, 161, 164 to 188 Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjeev S Kalgaonkar) Judge Prachi Digitally signed by PRACHI MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRACHI PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh,
2.5.4.20=cc727abda3453804cde48b1afcb3 MISHRA 67afdaf978aea111b1ff29eae55fd213bc09, pseudonym=2989C2368D959ACCC89B7B9 F9684E85AC46EB3A3, serialNumber=C1F6C7B3B2D7FCD424408 40CF9E7A7C177E01EABE96DBBA40D811E CEC6E23BC5, cn=PRACHI MISHRA Date: 2023.10.10 10:20:59 +05'30'