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[Cites 0, Cited by 0] [Section 399(1)] [Section 399] [Entire Act]

Union of India - Subsection

Section 399(1)(a) in The Income Tax Act, 2025

(a)the amounts deductible or collectible under this Chapter shall be computed after making the following adjustments:—
(i)any arithmetical error in the statement; or
(ii)an incorrect claim apparent from any information in the statement;